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[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

State of Punjab - Subsection

Section 87(1)(ii) in Punjab Regional and Town Planning and Development Act, 1995

(ii)in cases specified in clause (d) or clause (f) of sub-section (1) of section 86, to secure compliance with the conditions or with permission as modified;