Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 12 in Presidency Small Cause Courts Act, 1882 12. Seal to be used. - The Small Cause Court shall use a seal of such form and dimensions as are for the time being prescribed by the [State] Government.
