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[Cites 0, Cited by 0] [Section 64(3)] [Section 64] [Entire Act]

State of Maharashtra - Subsection

Section 64(3)(a) in Maharashtra Factories Rules, 1963

(a)Every jib-crane so constructed that the safe working load may be varied by the raising or lowering of the jib, shall have attached thereto either an automatic indicator of safe working loads or an automatic jib angle indicator and a table indicating the safe working loads at corresponding inclination of the job or corresponding radii of the load.