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Union of India - Section

Section 9 in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013

9. Chairman of Academic Council to exercise powers in emergency.

- If, in the opinion of the Chairman of the Academic Council, any emergency has arisen which requires immediate action, he may in intimation of the same to the Central Government take such action as he deems necessary and shall report the same for approval [and ratification] [Inserted by Notification No. G.S.R. 507(E), dated 10.5.2016 (w.e.f. 18.6.2013).] to the Academic Council in its next meeting.