Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 192] [Entire Act] Securities And Exchange Board Of India - Subsection Section 192(2) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018 (2)A person shall not make an application in the net offer category for a number of IDRs which exceeds the total number of IDRs offered to the public.
