Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 47 in Telangana Water, Land and Trees Act, 2002 47. Repeal of Act 7 of 1996. - The Andhra Pradesh Ground Water (Regulation for drinking water purposes) Act, 1996, is hereby repealed.
