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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

NCT Delhi - Subsection

Section 41(1)(a) in The Opening of Delhi Metro Railway for Public Carriage of Passengers Rules, 2002

(a)After obtaining the sanction of the Electrical Inspector to the Government of India for energization under Rule 39, the sub-stations should be commissioned sufficiently in advance for the energization of overhead electrical equipment;