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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(1) in The M.P. Cinemas (Regulation) Rules, 1972

(1)The supply from the three main circuits may be taken from independent sources of supply but in such cases special precaution shall be taken to prevent accidental connection of different circuits.