Jharkhand High Court
Amit John Barla & Others vs The State Of Jharkhand & Another .... ... on 8 February, 2023
Author: Gautam Kumar Choudhary
Bench: Gautam Kumar Choudhary
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr.M.P. No. 1087 of 2022
------
Amit John Barla & Others .... .... .... Petitioners Versus The State of Jharkhand & Another .... .... .... Opp. Parties CORAM: HON'BLE MR. JUSTICE GAUTAM KUMAR CHOUDHARY For the Petitioners : A.C. to Mr. Sumeet Gadodia, Advocate For the State : Mr. Ravi Prakash Mishra, A.C. to A.A.G. II Order No.04 Dated : 08.02.2023 On the prayer of learned counsel on behalf of petitioners, as a matter of last indulgence, let this case be listed on 15.02.2023.
(Gautam Kumar Choudhary, J.) Anit