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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 13(1)(f) in Securities And Exchange Board Of India (Foreign Institutional Investors) Regulations, 1995

(f)[ The sub-account has paid registration fees in accordance with the Second Schedule.] [Inserted by S.O. 545 (E), dated 30.6.1998]