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Union of India - Section

Section 50 in The Sikh Gurdwaras Committee Election Rules, 1959

50. Repeal.

- The Sikh Gurdwaras Board Election Rules, 1954, are hereby repealed:Provided that any order made, notification issued or anything done or any action taken under any of the said rules shall be deemed to have been made, issued, done or taken under the corresponding provisions of these rules.Form I(See rule 7)NOMINATION PAPERElection to the Committee of Management of Gurdwara(s)Name of the Gurdwara and number in Schedule I of the Sikh Gurdwara Act,