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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(2) in Haryana Service of Engineers, Group A, Irrigation and Water Resource Department Act, 2010

(2)[ In the case of Executive Engineers promoted from Group B Service and those appointed by transfer on the same day, promoted Executive Engineers shall be senior.] [Substituted by Haryana Act No. 3 of 2019, dated 17.1.2019.]