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[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of West Bengal - Subsection

Section 64(1)(j) in New Town, Kolkata Development Authority Act, 2007

(j)to convert into, or to use as a dwelling honk, any building which has been discontinued as or appropriated for any purpose other than a dwelling house;