Rajasthan High Court - Jodhpur
State Of Rajasthan & Ors vs Nathu Lal Raidas on 5 February, 2018
Author: Chief Justice
Bench: Chief Justice
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
1. D.B. Spl. Appl. Writ No. 293 / 2018
1. State of Rajasthan Through the Secretary, Rural
Development and Panchayati Raj Department, Government
of Rajasthan, Secretariat, Jaipur.
2. The Secretary, Department of Education, Government of
Rajasthan, Secretariat, Jaipur.
3. The Director, Elementary Education, District Bikaner,
Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Pali, District Pali,
Rajasthan.
5. The District Education Officer, Elementary Education, District
Pali, Rajasthan.
----Appellants
Versus
Chanchal Chaturvedi D/o Shri Shyam Kishan Chaturvedi, R/o
6/286, Near Surya Narayan Temple, Diggi Mohalla, Beawar,
District Ajmer, Rajasthan.
----Respondent
2. D.B. Spl. Appl. Writ No. 379 / 2018
1. The State of Rajasthan Through the Secretary, Rural
Development and Panchayati Raj Department, Govt. of
Rajasthan, Secretariat, Jaipur.
2. The Chief Executive Officer, Zila Parishad, Jodhpur.
----Appellants
Versus
Kalu Lal Meena S/o Shri Ramniwas, Aged About 29 Years, By Case
Meena, Resident of Village Bagharly, Tehsil Kesorai Patan, District
Bundi.
----Respondent
3. D.B. Spl. Appl. Writ No. 381 / 2018
1. State of Rajasthan Through the Secretary, Rural
Development and Panchayati Raj Department, Government
of Rajasthan, Secretariat, Jaipur.
2. State of Rajasthan Through the Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
(2 of 22)
[SAW-293/2018]
3. Zila Parishad Through the Chief Executive Officer, Zila
Parishad, Dungarpur.
4. District Establishment Committee, Through Its Chairman,
Zila Parishad, Dungarpur.
----Appellants
Versus
Manish Kumar Pandya S/o Vasudev Pandya, Aged About 30 Years,
R/o Samaliya, Tehsil Sagwara, District Dungarpur (Raj.).
----Respondent
4. D.B. Spl. Appl. Writ No. 382 / 2018
1. State of Rajasthan Through the Secretary, Rural
Development and Panchayati Raj Department, Government
of Rajasthan, Secretariat, Jaipur.
2. State of Rajasthan Through the Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
3. Zila Parishad Through the Chief Executive Officer, Zila
Parishad, Dungarpur.
4. District Establishment Committee, Through Its Chairman,
Zila Parishad, Dungarpur.
----Appellants
Versus
Dharmendra Joshi S/o Kachrulal Joshi, Aged About 33 Years, R/o
Diwda Bada, Tehsil Sagwara, District Dungarpur (Raj.).
----Respondent
5. D.B. Spl. Appl. Writ No. 384 / 2018
1. State of Rajasthan Through the Secretary, Department of
Rural Development and Panchayati Raj, Government of
Rajasthan, Jaipur, Rajasthan.
2. The Secretary, Department of Education, Government of
Rajasthan, Jaipur, Rajasthan.
3. The Director, Elementary Education, Bikaner, District-
Bikaner, Rajasthan.
4. The Chief Executive Officer, Zila Parishad Jodhpur, District
Jodhpur, Rajasthan.
5. The District Establishment Committee Through Its Chairman,
Zila Parishad Jodhpur, District Jodhpur, Rajasthan.
6. The District Education Officer, Elementary Education, District
Jodhpur, Rajasthan.
----Appellants
(3 of 22)
[SAW-293/2018]
Versus
Ganga Sahay Meena S/o Shri Prahlad Narayan Meena, Aged About
35 Years, R/o VPO Rampura, Post Chawanda, Tehsil Jamwa
Ramgarh, District Jaipur, Rajasthan.
----Respondent
6. D.B. Spl. Appl. Writ No. 385 / 2018
1. State of Rajasthan Through the Secretary Cum
Commissioner, Rural Development & Panchayati Raj
Department, Government of Rajasthan, Jaipur, Rajasthan.
2. The Additional Examination Controller & Chief Executive
Officer, Zila Parishad Bhilwara, Rajasthan.
3. District Establishment Committee Through Its Chairman, Zila
Parishad, Sirohi, Rajasthan.
----Appellants
Versus
Manish Kumar Somani S/o Prahalad Rai Somani, Aged About 34
Years, R/o DAD Mohalla, Mangrop District Bhilwara, Rajasthan.
----Respondent
7. D.B. Spl. Appl. Writ No. 388 / 2018
1. State of Rajasthan Through the Secretary, Rural
Development and Panchayati Raj Department, Government
of Rajasthan, Secretariat, Jaipur.
2. The Secretary, Department of Education, Government of
Rajasthan, Secretariat, Jaipur.
3. The Director, Secondary Education, District Bikaner,
Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Udaipur, District
Udaipur, Rajasthan.
5. District Establishment Committee Through Its Chairman, Zila
Parishad Udaipur, District- Udaipur, Rajasthan.
6. The District Education Officer, Secondary Education, District
Udaipur, Rajasthan.
----Appellants
Versus
1. Vinod Harijan S/o Shri Pratap Harijan, Aged About 28 Years,
R/o V & P Kolyari, Tehsil Jhadol (Falasiya), District Udaipur,
Rajasthan
2. Nawal Ram Bunkar S/o Shri Moda Ram Bunkar, C/o
Government Upper Primary School Amda/Dharavan,
Panchayat Samiti Falasiya, District Udaipur, Rajasthan.
(4 of 22)
[SAW-293/2018]
----Respondents
8. D.B. Spl. Appl. Writ No. 389 / 2018
1. State of Rajasthan Through the Secretary, Department of
Rural Development and Panchayati Raj, Government of
Rajasthan, Jaipur, Rajasthan.
2. The Secretary, Department of Education, Government of
Rajasthan, Jaipur, Rajasthan.
3. The Director, Elementary Education, Bikaner, District-
Bikaner, Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Jodhpur, District
Jodhpur, Rajasthan.
5. The District Establishment Committee Through Its Chairman,
Zila Parishad Jodhpur, District Jodhpur, Rajasthan.
6. The District Education Officer, Elementary Education, District
Jodhpur, Rajasthan.
----Appellants
Versus
Rachana Laxkar D/o Shri Gyarasi Lal Laxkar, R/o Near Bank of
Baroda, VPO Jhirana, Via Diggi, Tehsil Peeplu, District Tonk,
Rajasthan.
----Respondent
9. D.B. Spl. Appl. Writ No. 390 / 2018
1. State of Rajasthan Through the Secretary, Department of
Rural Development and Panchayati Raj, Government of
Rajasthan, Jaipur, Rajasthan.
2. The Secretary, Department of Education, Government of
Rajasthan, Jaipur, Rajasthan.
3. The Director, Elementary Education, Bikaner, District-
Bikaner, Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Jodhpur, District
Jodhpur, Rajasthan.
5. The District Establishment Committee Through Its Chairman,
Zila Parishad Jodhpur, District- Jodhpur, Rajasthan.
6. The District Education Officer, Elementary Education, District
Jodhpur, Rajasthan.
----Appellants
Versus
(5 of 22)
[SAW-293/2018]
Hemendra Meena D/o Shri Bhagwan Singh, Aged About 28 Years,
R/o Village Khalda, Post Chhaterganj, Tehsil Kishanganj, District
Baran, Rajasthan.
----Respondent
10. D.B. Spl. Appl. Writ No. 391 / 2018
1. State of Rajasthan Through the Secretary, Department of
Rural Development and Panchayati Raj, Government of
Rajasthan, Jaipur, Rajasthan.
2. The Secretary, Department of Education, Government of
Rajasthan, Jaipur, Rajasthan.
3. The Director, Elementary Education, Bikaner, District-
Bikaner, Rajasthan.
4. The Chief Executive Officer, Zila Parishad Jodhpur, District
Jodhpur, Rajasthan.
5. The District Establishment Committee Through Its Chairman,
Zila Parishad Jodhpur, District- Jodhpur, Rajasthan.
6. The District Education Officer, Elementary Education, District
Jodhpur, Rajasthan.
----Appellants
Versus
Sarita Bai Verma D/o Shri Sodan Verma, Aged About 24 Years, R/o
VPO Chorotipahar, Tehsil Ramgarh, District Alwar, Rajasthan.
----Respondent
11. D.B. Spl. Appl. Writ No. 392 / 2018
1. State of Rajasthan Through the Secretary, Rural
Development and Panchayati Raj Department, Rajasthan,
Jaipur.
2. The Chief Executive Officer, Zila Parishad Jodhpur, Jodhpur.
----Appellants
Versus
Laxmi Narayan Sharma S/o Shri Magaram, Aged About 34 Years,
By Caste- Brahmin, Resident of VPO- Baru, Tehsil- Phalodi,
District- Jodhpur.
----Respondent
12. D.B. Spl. Appl. Writ No. 393 / 2018
1. The State of Rajasthan Through the Secretary, Rural
Development and Panchayati Raj Department, Government
of Rajasthan, Secretariat, Jaipur.
2. State of Rajasthan Through the Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
(6 of 22)
[SAW-293/2018]
3. Chief Executive Officer, Zila Parishad, Pratapgarh, Rajasthan.
----Appellants
Versus
Nathu Lal Raidas S/o Shri Chunni Lal Raidas, R/o Village
Ghodavad, Rathanjana, Pratapgarh, District- Pratapgarh,
Rajasthan.
----Respondent
13. D.B. Spl. Appl. Writ No. 394 / 2018
1. State of Rajasthan Through the Secretary, Rural
Development and Panchayati Raj Department, Government
of Rajasthan, Secretariat, Jaipur.
2. State of Rajasthan Through the Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
3. Zila Parishad Through the Chief Executive Officer, Zila
Parishad, Udaipur.
4. District Establishment Committee, Through Its Chairman,
Zila Parishad Udaipur.
----Appellants
Versus
Sameera Qureshi D/o Nasir Mohammed, Aged About 36 Years, R/o
House No. 160, Khanjipeer North, Hussaini Chowk, Udaipur (Raj.).
----Respondent
14. D.B. Spl. Appl. Writ No. 395 / 2018
1. State of Rajasthan Through the Secretary, Rural
Development and Panchayati Raj Department, Government
of Rajasthan, Secretariat, Jaipur.
2. State of Rajasthan Through the Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
3. Zila Parishad Through the Chief Executive Officer, Zila
Parishad, Barmer.
4. District Establishment Committee Through Its Chairman, Zila
Parishad, Barmer.
----Appellants
Versus
Mohan Lal S/o Ramdhan, Aged About 31 Years, R/o Village Ghat
(Kanni Ki Dhani), Tehsil Laxmangarh, Alwar (Raj.).
----Respondent
(7 of 22)
[SAW-293/2018]
15. D.B. Spl. Appl. Writ No. 396 / 2018
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Secretariat, Jaipur.
2. The Secretary, Department of Education, Government of
Rajasthan, Secretariat, Jaipur
3. The Director, Elementary Education, District Bikaner, Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Pali, District Pali,
Rajasthan.
5. District Establishment Committee Through Its Chairman, Zila
Parishad Pali, District- Pali, Rajasthan.
6. The District Education Officer, Elementary Education, District
Pali, Rajasthan.
----Appellants
Versus
Mohan Lal S/o Shri Karana Ram, Aged About 30 Years, R/o Village
Sandarda, Post Hingaws, Tehsil Sojat, District Pali, Rajasthan.
----Respondent
16. D.B. Spl. Appl. Writ No. 397 / 2018
1. State of Rajasthan Through: Secretary to the Government,
Rural Development and Panchayati Raj Department, Secretariat,
Jaipur
2. The Chief Executive Officer, Zila Parishad, Udaipur.
----Appellants
Versus
Himmat Singh Chouhan S/o Shri Nepal Singh Chouhan, Aged
About 31 Years, By Caste Rajput Resident of Village Devda, Post
Bemla Tehsil Girwa, District Udaipur
----Respondent
17. D.B. Spl. Appl. Writ No. 398 / 2018
1. The State of Rajasthan Through Its Secretary, Rural
Development and Panchayati Raj Department, Government
Secretariat, Jaipur, Rajasthan.
2. The Director, Primary Education, Rajasthan, Bikaner.
3. Zila Parishad, Jodhpur Through Its Chief Executive Officer.
----Appellants
(8 of 22)
[SAW-293/2018]
Versus
Lalitesh Kumari Sharma D/o Radhe Shyam Sharma, Aged About
41 Years, R/o Post Office Ke Pass, Baswa, Tehsil Baswa, District
Dausa (Raj.).
----Respondent
18. D.B. Spl. Appl. Writ No. 399 / 2018
1. The State of Rajasthan Through the Additional Chief Secretary,
Rural Development and Panchayati Raj Department, Government
of Rajasthan, Secretariat, Jaipur.
2. The Secretary, Department of School Education, Government of
Rajasthan, Secretariat, Jaipur.
3. The Director, Elementary Education, Government of Rajasthan,
Bikaner.
4. The Addl. Controller of Examination and Chief Executive Officer,
Zila Parishad, Jodhpur.
----Appellants
Versus
Sushila Kumari D/o Sh. Ramkumar Singh Kathania W/o Dr.
Mahendra Kumar Sourtha, Aged About 42 Years, By Caste S.C.,
R/o V.P.O. Jharli, Tehsil Sri Madhopur, District Sikar
----Respondent
19. D.B. Spl. Appl. Writ No. 400 / 2018
1. State of Rajasthan Through the Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Jaipur, Rajasthan.
2. The Secretary, Department of Education, Government of
Rajasthan, Jaipur, Rajasthan.
3. The Director, Elementary Education, Bikaner, District- Bikaner,
Rajasthan.
4. The Chief Executive Officer, Zila Parishad Barmer, District
Barmer, Rajasthan.
5. The District Establishment Committee Through Its Chairman,
Zila Parishad Barmer, District- Barmer, Rajasthan.
6. The District Education Officer, Elementary Education, District
Barmer, Rajasthan.
----Appellants
Versus
(9 of 22)
[SAW-293/2018]
Mukesh Jeetarwal S/o Banshi Dhar Jeetarwal, Aged About 31
Years, R/o Village Bhuranpura, Post Rajpur, Via Achrol, Tehsil
Jamwaramgarh, District Jaipur, Rajasthan.
----Respondent
20. D.B. Spl. Appl. Writ No. 401 / 2018
1. State of Rajasthan Through the Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Jaipur, Rajasthan.
2. The Secretary, Department of Education, Government of
Rajasthan, Jaipur, Rajasthan.
3. The Director, Elementary Education, Bikaner, District- Bikaner,
Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Jodhpur, District
Jodhpur, Rajasthan.
5. The District Establishment Committee Through Its Chairman,
Zila Parishad Jodhpur, District- Jodhpur, Rajasthan.
6. The District Education Officer, Elementary Education, District
Jodhpur.
----Appellants
Versus
Anshu D/o Shri Brahma Ram Chopudhary, Aged About 28 Years,
R/o Near Sanskrit College, Jalia-II, Ajmer, District Ajmer,
Rajasthan.
----Respondent
21. D.B. Spl. Appl. Writ No. 402 / 2018
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Secretariat, Jaipur.
2. State of Rajasthan Through the Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
3. Zila Parishad Through the Chief Executive Officer, Zila Parishad,
Bhilwara.
4. District Establishment Committee Through Its Chairman, Zila
Parishad Bhilwara.
----Appellants
Versus
(10 of 22)
[SAW-293/2018]
Om Prakash Son of Shri Latoor Lal Meena, Aged About 34 Years,
Resident of Village Daulatpura Cakki Post Jalada Khatiyan, Tehsil
Peepalda, District Kota.
----Respondent
22. D.B. Spl. Appl. Writ No. 403 / 2018
1. State of Rajasthan Through the Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Jaipur, Rajasthan.
2. The Secretary, Department of Education, Government of
Rajasthan, Jaipur, Rajasthan.
3. The Director, Elementary Education, Bikaner, District Bikaner,
Rajasthan.
4. The Chief Executive Officer, Zila Parishad Jodhpur, District
Jodhpur, Rajasthan.
5. The District Establishment Committee Through Its Chairman,
Zila Parishad Jodhpur, District Jodhpur, Rajasthan.
6. The District Education Officer, Elementary Education, District
Jodhpur, Rajasthan.
----Appellants
Versus
Jagdish Prasad Meena S/o Shri Jai Ram Meena, Aged About 32
Years, R/o VPO Samlati, Tehsil Mehwa, District Dausa, Rajasthan.
----Respondent
23. D.B. Spl. Appl. Writ No. 404 / 2018
1. State of Rajasthan Through the Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Jaipur, Rajasthan.
2. The Secretary, Department of Education, Government of
Rajasthan, Jaipur, Rajasthan.
3. The Director, Elementary Education, Bikaner, District- Bikaner,
Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Jodhpur District
Jodhpur, Rajasthan.
5. The District Establishment Committee Through Its Chairman,
Zila Parishad Jodhpur, District- Jodhpur, Rajasthan.
6. The District Education Officer, Elementary Education, District
Jodhpur, Rajasthan.
----Appellants
(11 of 22)
[SAW-293/2018]
Versus
Meenaxi Meena D/o Shri Bhounri Lal Meena, R/o 22, Chandra
Shekhar, Outside Gangapole Gate, Basa Badanpura Scheme, Ward
No. 74, Jaipur, Rajasthan.
----Respondent
24. D.B. Spl. Appl. Writ No. 405 / 2018
1. State of Rajasthan Through the Secretary Cum Commissioner,
Rural Development & Panchayati Raj Department, Government of
Rajasthan, Jaipur, Rajasthan.
2. The Additional Examination Controller & Chief Executive Officer,
Zila Parishad Jodhpur, Rajasthan.
3. District Establishment Committee Through Its Chairman, Zila
Parishad, Jodhpur, Rajasthan.
----Appellants
Versus
Sampat Lal Gurjar S/o Shivdan Gurjar, Aged About 36 Years, R/o
Village Narpatiyawas Post Indergarh Tehsil Jamwa Ramgarh
District Jaipur, Rajasthan.
----Respondent
25. D.B. Spl. Appl. Writ No. 406 / 2018
1. The State of Rajasthan Through the Secretary, Department of
Rural Development and Panchayati Raj, Secretariat, Govt. of
Rajasthan, Jaipur.
2. The Zila Parishad, Jodhpur, Through It Chief Executive Officer.
3. The District Education Officer (Elementary), Jodhpur District
Jodhpur.
----Appellants
Versus
Gopal Datt Sharma S/o Shri Chandmal Sharma, Aged About 29
Years, By Caste Sharma, R/o Gayatri Mandir Ki Piche, Sangneer
Colony, Ahinsa Circle Ke Pass, Bhilwara, District Bhilwara (Raj.).
----Respondent
26. D.B. Spl. Appl. Writ No. 407 / 2018
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Secretariat, Jaipur.
2. The Secretary, Department of Education, Government of
Rajasthan, Secretariat, Jaipur.
(12 of 22)
[SAW-293/2018]
3. The Director, Elementary Education, District Bikaner, Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Barmer, District
Barmer, Rajasthan.
5. District Establishment Committee Through Its Chairman, Zila
Parishad Barmer, District Barmer, Rajasthan.
6. The District Education Officer, Elementary Education, District
Barmer, Rajasthan.
----Appellants
Versus
Ravindra Kumar Sharma S/o Shri Mool Chand Sharma, Aged
About 28 Years, R/o Village Kalede, Post Papadda, Tehsil Nangal
Rajavtan, District Dausa, Rajasthan.
----Respondent
27. D.B. Spl. Appl. Writ No. 412 / 2018
1. State of Rajasthan Through the Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Jaipur, Rajasthan.
2. The Secretary, Department of Education, Government of
Rajasthan, Jaipur, Rajasthan.
3. The Director, Elementary Education, Bikaner, District- Bikaner,
Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Jodhpur, District
Jodhpur, Rajasthan.
5. The District Establishment Committee Through Its Chairman,
Zila Parishad Jodhpur, District- Jodhpur, Rajasthan.
6. The District Education Officer, Elementary Education, District
Jodhpur, Rajasthan.
----Appellants
Versus
Manoj Meena S/o Shri Bhagwan Singh, Aged About 30 Years, R/o
Village Khalda, Post Chhaterganj, Tehsil Kishanganj, District
Baran, Rajasthan.
----Respondent
28. D.B. Spl. Appl. Writ No. 413 / 2018
1. The State of Rajasthan, Through Panchayati Raj Department,
Government of Rajasthan, Jaipur.
(13 of 22)
[SAW-293/2018]
2. The Additional Examination Controller-cum-Chief Executive
Officer, Zila Parishad, Bhilwara.
3. The Director, Elementary Education, Bikaner.
----Appellants
Versus
Amita Verma D/o Shri Prahalad Verma (W/o Shri Anand Verma),
Aged About 30 Years, By Caste Meghwal, Resident of House No.
94, Bajrang Nagar, Police Line Kota, At Present Residing At House
No. C-158 Talwandi, Kota (Rajasthan).
----Respondent
29. D.B. Spl. Appl. Writ No. 414 / 2018
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Secretariat, Jaipur.
2. State of Rajasthan Through the Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
3. Zila Parishad Through the Chief Executive Officer, Zila Parishad,
Udaipur.
4. District Establishment Committee Through Its Chairman, Zila
Parishad, Udaipur.
----Appellants
Versus
Jawan Singh Rawal S/o Surajmal Ji Rawal, Aged About 45 Years,
R/o Tehsil Road, Backside of BSNL, House No. 7, Indrajeet Colony,
Mawali, Tehsil Mawali, District Udaipur.
----Respondent
30. D.B. Spl. Appl. Writ No. 415 / 2018
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Rajasthan, Jaipur.
2. The Chief Executive Officer, Zila Parishad Jodhpur, Jodhpur.
----Appellants
Versus
Makhan Lal Meena S/o Sh. Bhagirath Mal Meena, Aged About 37
Years, R/o V/P Kochhor, Tehsil Dantaramgarh, District Sikar.
----Respondent
(14 of 22)
[SAW-293/2018]
31. D.B. Spl. Appl. Writ No. 416 / 2018
1. The State of Rajasthan Through Secretary, Department of Rural
Development and Panchayati Raj, Govt. of Rajasthan, Secretariat,
Jaipur.
2. Chief Executive Officer, Zila Parishad, Pali
3. Addl. Examination Controller Cum Chief Executive Officer, Zila
Parishad, Pali.
----Appellants
Versus
Seema Devi D/o Shri Amar Chand W/o Shri Ram Prakash, Aged
About 29 Years, By Caste Meghwal, Resident of House No. 80,
Paladiya Sadan, Sendra Road, Beawar, District Ajmer. At Present
Residing At Birol, Tehsil Jaitaran District Pali.
----Respondent
32. D.B. Spl. Appl. Writ No. 417 / 2018
1. The State of Rajasthan Through the Additional Chief Secretary,
Rural Development and Panchayati Raj Department, Government
of Rajasthan, Secretariat, Jaipur.
2. The Secretary, Department of School Education, Government of
Rajasthan, Secretariat, Jaipur
3. The Director, Elementary Education, Government of Rajasthan,
Bikaner.
4. The Addl. Controller of Examination and Chief Executive Officer,
Zila Parishad, Jodhpur.
----Appellants
Versus
Kamlesh Kumar Soti S/o Sh. Kalu Ram Sharma, R/o Ganesh
Nagar, Dausa, District Dausa.
----Respondent
33. D.B. Spl. Appl. Writ No. 418 / 2018
1. The State of Rajasthan Through the Secretary, Rural
Development and Panchayati Raj, Government of Rajasthan,
Secretariat, Jaipur.
2. The Chief Executive Officer, Zila Parishad, Hanumangarh,
Rajasthan.
3. The Director, Directorate Elementary Education, Churu,
Rajasthan.
4. Deputy Director, Primary Education, Churu Division, Churu,
(15 of 22)
[SAW-293/2018]
Rajasthan.
5. The District Education Officer, Primary Education,
Hanumangarh, Rajasthan.
6. The Assistant Commissioner (Training) Cum Additional Director
SBM, Rural Development and Panchayati Raj Department Primary
Education, Jaipur.
----Appellants
Versus
Munita Rani D/o Shri Banwari Lal W/o Shri Sandeep Kumar Meena,
Aged About 29 Years, B/c Meena, R/o H.No. 35, Sector No. 6/L,
Behind BSNL Office, Hanumangarh, Rajasthan, At Present R/o Flat
No. 704, Bhawani Building, Opposite Meena Nursing Home, Rani
Bazar, Bikaner, Rajasthan.
----Respondent
34. D.B. Spl. Appl. Writ No. 419 / 2018
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Secretariat, Jaipur.
2. State of Rajasthan Through the Secretary., Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
3. Zila Parishad Through the Chief Executive Officer, Zila Parishad,
Udaipur.
4. District Establishment Committee, Through Its Chairman, Zila
Parishad, Udaipur.
----Appellants
Versus
Fanishwer Chakrawati Ganchha S/o Shri Pyar Chand Ji Ganchha,
Aged About 33 Years, R/o Bhinder, Tehsil Vallabhnagar, District
Udaipur, Raj.
----Respondent
35. D.B. Spl. Appl. Writ No. 420 / 2018
1. The State of Rajasthan Through the Secretary, Department of
Rural Development and Panchayati Raj, Secretariat, Govt. of
Rajasthan, Jaipur.
2. The Zila Parishad, Bhilwara Through Its Chief Executive Officer.
3. The District Education Officer (Elementary), Bhilwara District
Bhilwara.
----Appellants
(16 of 22)
[SAW-293/2018]
Versus
Vijay Singh Kachhawa S/o Shri Ganga Singh Kachhawa, Aged
About 40 Years, R/o 376/44 Lane 1, Gulab Bari, Ajmer, District
Ajmer (Raj.).
----Respondent
36. D.B. Spl. Appl. Writ No. 421 / 2018
1. State of Rajasthan Through the Secretary, Department of
Rural Development and Panchayati Raj, Government of
Rajasthan, Jaipur, Rajasthan.
2. The Secretary, Department of Education, Government of
Rajasthan, Jaipur, Rajasthan.
3. The Director, Elementary Education, Bikaner, District-
Bikaner, Rajasthan.
4. The Chief Executive Officer, Zila Parishad Pali, District Pali,
Rajasthan.
5. The District Establishment Committee Through Its Chairman,
Zila Parishad Pali, District- Pali, Rajasthan.
6. The District Education Officer, Elementary Education, District-
Pali, Rajasthan.
----Appellants
Versus
Indra D/o Shri Ram Lal, Aged About 39 Years, R/o 189, Sardar
Patel Nagar, Near Over Bridge, Pali, District Pali, Rajasthan.
----Respondent
37. D.B. Spl. Appl. Writ No. 422 / 2018
1. State of Rajasthan Through the Secretary, Rural
Development and Panchayati Raj Department, Government of
Rajasthan, Secretariat, Jaipur.
2. The Secretary, Department of Education, Government of
Rajasthan, Secretariat, Jaipur.
3. The Director, Elementary Education, District Bikaner,
Rajasthan.
4. The Chief Executive Officer, Zila Parishad Udaipur, District
Udaipur, Rajasthan.
5. District Establishment Committee Through Its Chairman, Zila
Parishad Udaipur, District- Udaipur, Rajasthan.
6. The District Education Officer, Elementary Education, District
Udaipur, Rajasthan.
----Appellants
Versus
(17 of 22)
[SAW-293/2018]
Smt. Dimple D/o Shri Mangi Lal, W/o Shri Ganesh Rathore, Aged
About 25 Years, B/c Meghwal, R/o Ramdevji Ka Bas, Lunawa, V/P
Lunawa, Tehsil Bali, District Pali, Raj.
----Respondent
38. D.B. Spl. Appl. Writ No. 423 / 2018
1. State of Rajasthan Through the Secretary, Rural
Development and Panchayati Raj Department, Government of
Rajasthan, Secretariat, Jaipur.
2. State of Rajasthan Through the Secretary., Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
3. Zila Parishad Through the Chief Executive Officer, Zila
Parishad Jodhpur.
4. District Establishment Committee, Through Its Chairman Zila
Parishad Jodhpur.
----Appellants
Versus
Shweta Bunker D/o Shri Ganesh Kumar, Aged About 30 Years, By
Caste Bunker, R/o- Plot No. 50 Krishna Nagar, Teen Dukan, Dahar-
Ka- Balaji, Jaipur.
----Respondent
39. D.B. Spl. Appl. Writ No. 424 / 2018
1. State of Rajasthan Through the Secretary Cum
Commissioner, Rural Development & Panchayati Raj
Department, Government of Rajasthan, Jaipur, Rajasthan.
2. The Additional Examination Controller & Chief Executive
Officer, Zila Parishad Jodhpur, Rajasthan.
3. District Establishment Committee Through Its Chairman, Zila
Parishad, Jodhpur, Rajasthan.
----Appellants
Versus
Mohan Lal Meena S/o Prabhu Narayan Meena, Aged About 36
Years, R/o Ward No. 12, Nayawali Dhani, Watika, Jaipur,
Rajasthan.
----Respondent
40. D.B. Spl. Appl. Writ No. 425 / 2018
1. State of Rajasthan Through the Secretary, Rural
Development and Panchayati Raj Department, Government
of Rajasthan, Secretariat, Jaipur.
2. The Secretary, Department of Education, Government of
Rajasthan, Secretariat, Jaipur.
(18 of 22)
[SAW-293/2018]
3. The Director, Elementary Education, District Bikaner,
Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Pali, District Pali,
Rajasthan.
5. District Establishment Committee Through Its Chairman, Zila
Parishad Pali, District Pali, Rajasthan.
6. The District Education Officer, Elementary Education, District
Pali, Rajasthan.
----Appellants
Versus
Vana Ram Meghwal S/o Shri Vaja Ram, Aged About 32 Years, R/o
VPO Sakuni, Via Kharwa, Tehsil & District Pali, Rajasthan.
----Respondent
41. D.B. Spl. Appl. Writ No. 426 / 2018
1. The State of Rajasthan Through Secretary, Department of
Rural Development and Panchayati Raj, Govt. of Rajasthan,
Secretariat, Jaipur.
2. The Chief Executive Officer, Zila Parishad, Jodhpur.
3. District Establishment Committee, Zila Parishad, Jodhpur.
----Appellants
Versus
1. Krishan Gopal Bhati S/o Shri Bhim Singh Bhati, Aged About
29 Years, Resident of Maliyon Ki Dhani, VPO Padukallan,
Tehsil Merta City District Nagaur.
2. Shyam Sunder S/o Shri Babu Ram Bishnoi, Resident of
Udaniyo Ki Dhani, Sanvrij, Tehsil Phalodi District Jodhpur.
3. Vishal Singh Dhandhal S/o Shri Raghunath Singh, Resident
Magra Bas, Ward No. 4, Ladnun District Nagaur.
----Respondents
42. D.B. Spl. Appl. Writ No. 427 / 2018
1. State of Rajasthan Through the Secretary, Rural
Development and Panchayati Raj Department, Government
of Rajasthan, Secretariat, Jaipur.
2. State of Rajasthan Through the Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
3. Zila Parishad Through the Chief Executive Officer, Zila
Parishad, Udaipur.
4. District Establishment Committee, Through Its Chairman,
Zila Parishad, Udaipur
(19 of 22)
[SAW-293/2018]
----Appellants
Versus
Arjun Lal Salvi S/o Shri Kanhaiyalal Salvi, Aged About 30 Years,
R/o Village Karson Ka Kheda, Post Pithalpura, Kanore, Tehsil
Vallabhnagar, District Udaipur, Raj.
----Respondent
43. D.B. Spl. Appl. Writ No. 428 / 2018
1. State of Rajasthan Through the Secretary, Rural
Development and Panchayati Raj Department, Government
of Rajasthan, Secretariat, Jaipur.
2. Secretary, Department of Education, Government of
Rajasthan, Jaipur, Rajasthan.
3. Director, Elementary Education, Bikaner.
4. Zila Parishad, Barmer Through Its Chief Executive Officer,
Barmer
----Appellants
Versus
Sangeeta Gurjar Daughter of Pokar Mal Gurjar, Aged About 22
Years, Resident of Village Khurdi, Post and Tehsil Kotputli, District
Jaipur.
----Respondent
44. D.B. Spl. Appl. Writ No. 429 / 2018
1. The State of Rajasthan Through Its Principal Secretary, Rural
Development and Panchayati Raj Department, Secretariat,
Jaipur (Raj.).
2. The Deputy Secretary to the Government, (Administration)
Ist Panchayat Raj Elementary Education, Secretariat, Jaipur.
3. The Chief Executive Officer, Zila Parishad Jodhpur, Distt.
Jodhpur (Raj.).
----Appellants
Versus
Sangeeta Lodia D/o Shri Sitaram Bairwa, Aged About 28 Years,
R/o A-2, Tirupati Balaji Nagar, Tonk Road, Sanganer, Distt. Jaipur
(Raj.).
----Respondent
45. D.B. Spl. Appl. Writ No. 430 / 2018
1. The State of Rajasthan Through the Principal Secretary,
Department of Rural Development and Panchayati Raj,
Government of Rajasthan, Secretariat, Jaipur (Raj.)
(20 of 22)
[SAW-293/2018]
2. Chief Executive Officer, Zila Parishad, Udaipur (Raj.).
3. District Education Officer, Primary Education, Udaipur (Raj.)
----Appellants
Versus
Priyanka Sawariya D/o Shri Runeshwar Ji, Aged About 25 Years,
R/o House No. 218, Jyoti Colony, Gali No. 3, Tehsil & Post
Khempura, Pratapnagar, Udaipur (Raj.)
----Respondent
46. D.B. Spl. Appl. Writ No. 431 / 2018
1. The State of Rajasthan, Through Panchayati Raj Department
Rajasthan, Govt. of Rajasthan, Jaipur.
2. The Additional Examination Controller Cum Chief Executive
Officer, Zila Parishad, Jodhpur.
3. The Director, Elementary Education, Bikaner.
----Appellants
Versus
Manish Kumar Medtiya S/o Shrawan Kumar Medtiya, Aged About
36 Years, R/o E-5, Adarsh Colony, WN- 12, Jhunjhunu, Rajasthan.
----Respondent
47. D.B. Spl. Appl. Writ No. 432 / 2018
1. The State of Rajasthan, Through the Secretary to the
Government, Department of Rural Development and
Panchayati Raj, Secretariat, Jaipur.
2. Chief Executive Officer, Zila Parishad, Udaipur.
----Appellants
Versus
1. Bharati Vyas D/o Shri Dev Krishan Vyas, Aged About 36
Years, Resident of Rediya, Village Debok, Tehsil Mavli Debok,
District Udaipur.
2. Snehalata Vyas D/o Shri Narayan Lal Vyas, Aged About 31
Years, Resident of Bhramano-Ka-Khervada, Tehsil Jhadol,
District Udaipur.
----Respondents
48. D.B. Spl. Appl. Writ No. 433 / 2018
1. State of Rajasthan Through the Secretary, Rural
Development and Panchayati Raj Department, Government
of Rajasthan, Secretariat, Jaipur.
2. Secretary, Department of Education, Government of
Rajasthan, Jaipur, Rajasthan.
(21 of 22)
[SAW-293/2018]
3. Director, Elementary Education, Bikaner.
4. Zila Parishad, Jodhpur Through Its Chief Executive Officer,
Jodhpur.
----Appellants
Versus
Seema Meena Wife of Rameshwar Dayal Meena, Aged About 27
Years, Resident of Village Sanwatsar, Post Jhiri, Tehsil Thanagazi,
District Alwar.
----Respondent
49. D.B. Spl. Appl. Writ No. 434 / 2018
1. State of Rajasthan Through the Secretary Cum
Commissioner, Rural Development & Panchayati Raj
Department, Government of Rajasthan, Jaipur, Rajasthan.
2. The Additional Examination Controller & Chief Executive
Officer, Zila Parishad Jodhpur, Rajasthan.
3. District Establishment Committee Through Its Chairman, Zila
Parishad, Jodhpur, Rajasthan.
----Appellants
Versus
Meenakashi Atal D/o Gopi Ram Atal, Aged About 27 Years, R/o
Village Rajpura Post Bidara Tehsil Shahpura District Jaipur.
----Respondent
50. D.B. Spl. Appl. Writ No. 448 / 2018
1. State of Rajasthan Through the Secretary, Rural
Development and Panchayati Raj Department, Government
of Rajasthan, Secretariat, Jaipur.
2. Secretary, Department of Education, Government of
Rajasthan, Jaipur, Rajasthan.
3. Director, Elementary Education, Bikaner.
4. Zila Parishad, Barmer Through the Chief Executive Officer,
Barmer.
----Appellants
Versus
Shabnam Bano Daughter of Saeed Ahmad, Aged About 30 Years,
Resident of Adharsheela Near B.ed College, Dadabar, Tehsil
Ladpura, District Kota.
----Respondent
(22 of 22)
[SAW-293/2018]
51. D.B. Spl. Appl. Writ No. 449 / 2018
1. State of Rajasthan Through the Secretary, Rural Department,
Government of Rajasthan, Secretariat, Jaipur.
2. Director, Elementary Education, Bikaner, Rajasthan.
3. District Elementary Education Officer, Bhilwara, Rajasthan.
4. Chief Executive Officer, Zila Parishad, Bhilwara.
----Appellants
Versus
Shweta D/o Shri Ram Ratan, R/o V/P Kalera Ka Bass, Tehsil
Malsisar, District Jhunjhunu.
----Respondent
_____________________________________________________
For Appellant(s) : Mr. S.S. Ladrecha, AAG.
Mr. Tanwar Singh Rathore.
_____________________________________________________
HON'BLE THE CHIEF JUSTICE
HON'BLE MR.JUSTICE RAMCHANDRA SINGH JHALA
Order 05/02/2018
1. We find no infirmity in the impugned order which only shifts the date of verification of the documents for the reason the writ petitioners were not intimated the date fixed by the Department for verification of the documents.
2. The appeals are dismissed in limine. (RAMCHANDRA SINGH JHALA)J. (PRADEEP NANDRAJOG)CJ. Ashutosh