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State of Jharkhand - Section

Section 57J in Jharkhand Co-operative Societies Act, 2008

57J. Manner of sale.

- The property shall be sold by public auction, in one or more lots as the officer holding the sale may think advisable, and if the demand with the costs of distraint and sale, is satisfied by the sale of a portion of the property, the order of distraint shall not be executed with respect to the remainder.