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State of Nagaland - Section

Section 54 in Nagaland Excise Rules

54. Compounding,blending, etc., of potable foreign liquor.

- Potable foreign liquor other than wines and fermented liquors shall not be compounded, blended, reduced or bottled except in the presence of an Excise Officer and in a bonded foreign liquor warehouse or in the case of duty paid liquor in a godown approved by the Deputy Commissioner.