Supreme Court - Daily Orders
M/S S.R.S Travels By Its Proprietor K.T. ... vs The Karnataka State Road Transport ... on 22 March, 2022
ITEM NO.7 REGISTRAR COURT. 2 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. SAURABH PARTAP SINGH LALER
Petition(s) for Special Leave to Appeal (C) No(s). 27833-
27834/2011
M/S S.R.S TRAVELS BY ITS PROPRIETOR K.T. RAJASHEKAR PROPRIETOR
Petitioner(s)
VERSUS
THE KARNATAKA STATE ROAD TRANSPORT CORPORATION WORKERS FEDERATION
NO. 6 & ORS. Respondent(s)
(ONLY SLP(C)Nos. 25787-25956/2012 is to be list before the Ld.
Registrar Court for alternative arrangement notice. )
WITH
SLP(C) No. 25787-25956/2012 (IV-A)
(FOR CONDONATION OF DELAY IN FILING ON IA 1/2012
FOR ON IA 43428/2013
FOR INTERVENTION APPLICATION ON IA 171/2013
IA No. 1/2012 - CONDONATION OF DELAY IN FILING
IA No. 171/2013 - INTERVENTION APPLICATION)
SLP(C) No. 32499-32525/2011 (IV-A)
Date : 22-03-2022 These petitions were called on for hearing today.
For Petitioner(s)
Dr. (mrs. ) Vipin Gupta, AOR
Mr. S. N. Bhat, AOR
Mr. Narender Kumar, AOR
Ms. T. S. Shanthi, Adv.
Mr. Shubhranshu Padhi, AOR
For Respondent(s)
Mr. Anil Kumar, AOR
Dr. (mrs. ) Vipin Gupta, AOR
Signature Not Verified
Mr. S. J. Amith, Adv.
Digitally signed by
PRIYANKA MALIK
Date: 2022.03.26
Mr. Rajesh Mahale, AOR
10:02:32 IST
Reason: Ms. Abha R. Sharma, AOR
Mr. V. N. Raghupathy, AOR
MD. Apzal Ansari, Adv.
Mr. S. N. Bhat, AOR
Mr. Rohit Kumar Singh, AOR
Mr. Ranvir Singh (Adv.)
Mr. Narender Kumar, AOR
Ms. T. S. Shanthi, Adv.
UPON hearing the counsel, the Court made the following
O R D E R
SLP(C) No. 25825-25956/2012 Service is complete.
SLP(C) No. 25787-25824/2012 Respondent Nos. 39 and 41 are duly represented. Two weeks time, is granted to the learned counsel for the petitioner, to file fresh particulars, to serve respondent nos. 26, 31 and 33, for issuance of notice for alternative arrangement, as process could not be served with remarks “addressee left” and “no such person”.
Despite due service, none appears on behalf of remaining respondents.
Mr. D. P. Chaturvedi, Advocate submit that Mr. S. N. Bhatt, learned counsel for petitioner has been designated as Senior Advocate. Ms. T. S. Shanthi, Advocate for Mr. Narender Kumar, AOR seeks and granted two weeks time to file fresh vakalatnama on behalf of petitioner.
List again on 04.05.2022.
SAURABH PARTAP SINGH LALER Registrar pm