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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(6) in Andhra Pradesh Electricity Reform (Transfer Scheme) Rules, 1999

(6)The State Government, while issuing orders directing the transfers from the APGENCO or the APTTRANSCO in terms of Rule 6, may provide that the transfer shall be provisional for a period of one year and apply provisions similar to sub-rules (2) to (5) of this rule to such transfers.