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[Cites 0, Cited by 0] [Section 86(3)] [Section 86] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 86(3)(b) in Jammu and Kashmir Co-Operative Societies Act, 1989

(b)by notice of not less than fourteen days in such of the Principal newspaper in the State and other States in India as the Government may select in this behalf,