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[Cites 0, Cited by 0] [Section 151(1)] [Section 151] [Entire Act]

State of West Bengal - Subsection

Section 151(1)(b) in New Town, Kolkata Development Authority Act, 2007

(b)assist the Development Authority, the Chairman or any officer or other employee of the Development Authority in carrying out any order made by a Magistrate under this Act.