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[Cites 0, Cited by 0] [Section 82(7)] [Section 82] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 82(7)(i) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(i)in his capacity as such member and without the written consent of the Joint Director concerned directly or indirectly solicit or accept any gift, present or subscription; or