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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Manipur - Subsection

Section 53(1) in The Manipur Panchayati Raj Act, 1994

(1)Every Zilla Parishad shall continue for five years from the date of its first meeting:Provided that a Zilla Parishad which is functioning immediately before the commencement of this Act shall continue till the expiration of its duration.