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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(5) in Punjab Market Committees Bye-laws

(5)Kanda Moharar. - 1. To weigh loaded and empty vehicles and agricultural produce on the weigh-bridge of market committee;2. To issue receipts in token of having received weighment charges; 3. To issue certificate of weighment;4. Maintenance of accounts of weighment charges;