Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Kerala - Subsection

Section 56(4) in Kerala Municipality Building Rules, 1999

(4)Fish or meat stalls in a public market shall invariably be provided with a fly-proof enclosure.