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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of West Bengal - Subsection

Section 70(1)(ii) in The West Bengal Panchayat Act, 1957

(ii)more than five, the Gram Sabhas shall be divided into five groups consisting of one or more of the Gram Sabhas as may be determined and specified in this behalf by the Anchal Panchayat and one Vicharak shall be elected from each group, and