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State of Odisha - Section

Section 107 in The Orissa Factories Rules, 1950

107.

The occupier or Manager of every factory shall report to the Inspector any intended closure of the factory or any section or department thereof immediately after it is decided to do so intimating the reasons for the closure, the number of workers in the register on the date of the report, the number of workers likely to be affected by the closure and the probable period of the closure. An intimation should also be sent to the Inspector, as soon as the factory or the section or the department of the factory, as the case may be actually closed down and starts working again.[Form No.1] [Inserted videO.G.E.No. 1415, dated 24.9.2006-SRO 532/2006/26.9.2006.](Prescribed under Rule 3)Application for permission to construct/extend or take into use any building/premises as a factory
1. Applicant's Name :
  Age :
  Father's Name :
  Permanent address- :
  Village/Plot No./Street/Lane :
  P.O. :
  P.S. :
  Town/City/District :
  State :
  PIN :
  Calling :
2. Full name and postal address of the factory :
3. Address for correspondence :
4. Location of the Factory - :
  State :
  District :
  Sub-division :
  P.S. : :
  Near of village or town, nearest Rly. Station :
5. Particulars of plants to be installed (Separate sheet wherenecessary be annexed) :
6. (a) Number of persons proposed to be engaged  
  Men  
  Women  
  (In case of extension, increase of number of persons due toextension and No. of persons engaged in existing portion bementioned separately)  
  (b) Amount of power proposed to be installed(The list ofmachines with K.W. rating of their prime movers be annexed. Incase of extension, such list for existing portions and forextension be mentioned separately).  
7. Proposed date of commencement of construction  
8. Particulars of no objection Certificate/Consent letter ofOrissa State Pollution Control Board, Bhubaneswar/LocalAuthority.  
  (Attested copy to be enclosed)  
9. Amount of fee paid........ Chalan No........ Date.......Treasury/Bank name..........
Date.................Place................(Signature of applicant)With SealNote - This application shall be accompanied by the following documents
(a)A flow chart of the manufacturing process supplemented by a brief description of the process in its various stages.
(b)Plans, in duplicate, drawn to scale, showing
(i)the site of the factory and immediate surroundings including adjacent building and other structures, roads, drains, etc; and
(ii)the Plan elevation and necessary cross Sections of the various buildings,indicating all relevant details relating to natural lighting, ventilation and means of escape in case of fire. The plans shall also clearly indicate the position of the plant and machinery, aisles and passage way; and
(c)Such other particulars as the Chief Inspector may require.)
[Form 1-A] [Inserted vide Orissa Gazette Extraordinary No. 1089/29.7.1981-SRO No. 501/87/22.7.1987.][Prescribed under Rule 3-A]Form of Certificate of Stability