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State of Tripura - Section

Section 132 in Tripura Panchayats Act, 1993

132. Salary and allowances of the Sabhadhipati Sahakari Sabhadhipati and members.

(1)Salary and allowances of the Sabhadhipati and Sahakari Sabhadhipati shall be such as may be prescribed.
(2)Every member of the Zilla Parishad, other than Sabhadhipat and Sahakari Sabhadhipati, shall be entitled to receive such sitting fee as may be prescribed :Provided that the members nominated and ex-officio members shall not be entitled to receive any such sitting fee.