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[Cites 0, Cited by 0] [Section 83A(9)] [Section 83A] [Entire Act]

Union of India - Subsection

Section 83A(9)(i) in The Central Goods and Services Tax Rules, 2017

(i)attempting to commit or, as the case may be, to abet in the commission of all or any of the acts specified in the foregoing clauses.