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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Odisha - Subsection

Section 33(7) in The Wild Life (Protection) (Orissa) Rules, 1974

(7)Where the licensee dies his successor or legal representative shall intimate the fact in writing to the officer in Charge of the Sanctuary or National Park.Chapter-V Trade or Commerce in Wild Animals, Animal Articles and Trophies