Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2)(x) in The Chennai City Corporation Building Rules, 1972

(x)relevant levels of the site with reference to the crown of the street or streets on which the site abuts or from which access to the site and the building is available or is proposed to be obtained; and