Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 16] [Section 35(3)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(3)(a) in The Registration Act, 1908

(a)If any person by whom the document purports to be executed denies its execution, or