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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Cox India Limited Thr. on 5 February, 2026

1 WP-20406-2017 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 20406 of 2017 (THE STATE OF MADHYA PRADESH Vs COX INDIA LIMITED THR. ) Dated : 05-02-2026 Shri Dileep Kumar Awasthi - Government Advocate for petitioner/State.

At the request of learned counsel appearing for petitioner/State, list the case alongwith W.P.No.18356/2017.

(AMIT SETH) JUDGE AK/-

Signature Not Verified Signed by: ANAND KUMAR Signing time: 05-02-2026 20:02:07