Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 159] [Entire Act]

State of Rajasthan - Subsection

Section 159(6) in Rajasthan Municipalities Act, 2009

(6)Notwithstanding anything contained in this Section the Municipality may undertake any of the schemes included in the Master Development Plan having regard to the availability of its financial resources.