Supreme Court - Daily Orders
Dandup Wangail Negi vs Ramesh Chander Chajta on 11 March, 2015
Bench: Dipak Misra, Prafulla C. Pant
ITEM NO.105 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 7236/2011
DANDUP WANGAIL NEGI & ORS. Appellant(s)
VERSUS
RAMESH CHANDER CHAJTA & ORS. Respondent(s)
(With Office Report)
Date : 11/03/2015 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Appellant(s) Mr. Vinod Sharma, Adv.
Mr. Arun Singh, Adv.
Mr. A.N. Singh, Adv.
Mr. Bhaskar Y. Kulkarni,Adv.
For Respondent(s) Mr. D.K. Sinha, Adv.
UPON hearing the counsel the Court made the following
O R D E R
As prayed for by learned counsel for the parties, let the matter be listed on 09.04.2015.
(Gulshan Kumar Arora) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
Gulshan Kumar Arora
Date: 2015.03.18
18:33:40 IST
Reason: