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Supreme Court - Daily Orders

Dandup Wangail Negi vs Ramesh Chander Chajta on 11 March, 2015

Bench: Dipak Misra, Prafulla C. Pant

  ITEM NO.105                             COURT NO.5                SECTION XIV

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

  Civil Appeal                No(s).   7236/2011

  DANDUP WANGAIL NEGI & ORS.                                         Appellant(s)

                                                   VERSUS

  RAMESH CHANDER CHAJTA & ORS.                                       Respondent(s)

  (With Office Report)


  Date : 11/03/2015 This appeal was called on for hearing today.

  CORAM :                HON'BLE MR. JUSTICE DIPAK MISRA
                         HON'BLE MR. JUSTICE PRAFULLA C. PANT

  For Appellant(s)                 Mr.   Vinod Sharma, Adv.
                                   Mr.   Arun Singh, Adv.
                                   Mr.   A.N. Singh, Adv.
                                   Mr.   Bhaskar Y. Kulkarni,Adv.


  For Respondent(s)                Mr. D.K. Sinha, Adv.


                          UPON hearing the counsel the Court made the following
                                             O R D E R

As prayed for by learned counsel for the parties, let the matter be listed on 09.04.2015.



                   (Gulshan Kumar Arora)                       (H.S. Parasher)
                       Court Master                              Court Master




Signature Not Verified

Digitally signed by
Gulshan Kumar Arora
Date: 2015.03.18
18:33:40 IST
Reason: