Section 45 in The Juvenile Justice (Punjab) Rules, 1987
45. Duties of Case Workers.
- The general duties, functions and responsibilities of Case Workers shall be as follows, namely:-(a)making social study of the juvenile through personal interview and from the family, social agencies and other sources;(b)clarifying problems of the juvenile and dealing with his difficulties in institutional life;(c)participating in the orientation, classification and reclassification programme;(d)establishing co-operation and understanding between the juvenile and the administration;(e)assisting the juvenile to develop contacts with his family and also providing assistance to his family members;(f)participating in the pre-release programme and helping the juvenile to establish contacts which can provide emotional and social support to juveniles after their release.
