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[Cites 0, Cited by 2] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(6) in The Petroleum And Natural Gas Regulatory Board Act, 2006

(6)The Board shall maintain confidentiality in respect of any information and record received by it from the entities and shall not disclose information contained therein to any person or authority except on the grounds of public interest.