Punjab-Haryana High Court
State Of Haryana vs Rampal And Others on 2 February, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. NO. 4243 OF 2007 (O & M)
(L.A.C. NO. 401 OF 2003)
State of Haryana
.........Appellant
Versus
Rampal and others
...........Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present : Mr. Ashish Gupta, AAG, Haryana
None for the respondents
RAJESH BINDAL, J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.2106 of 2006, titled as State of Haryana Versus Banwari and others.
2.2.2011 (RAJESH BINDAL) aj JUDGE