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State of Punjab - Section

Section 70 in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

70. General power to review and rectify.

(1)The Commission may on its own motion review any of its decision, direction or orders and pass such appropriate orders as the Commission thinks fit.
(2)The Commission may, at any time, rectify any defect or error in any proceeding before it.