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State of Assam - Section

Section 65 in The Assam Excise Rules, 2016

65. Posting of officer-in-charge and other staff to the manufactory.

- The State Government or the Commissioner of Excise, as the case may be, shall make the required officer-in-charge and other staff available at the manufactory or warehouse or distillery or brewery etc. for supervision of works. The licensee shall pay to the State Government at the end of each calendar month an establishment charge for making the services of excise personnel available at the rate as may be fixed by the Government from time to time. The cost of establishment shall include pay and allowances, if any, as well as leave salary and pension contribution.