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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 11 in The Transplantation of Human Organs Act, 1994

11. Prohibition of removal or transplantation of human organs for any purpose other than therapeutic purposes.—

No donor and no person empowered to give authority for the removal of any human organ shall authorise the removal of any human organ for any purpose other than therapeutic purposes.