(1)This Act may be called the Orissa Education Act, 1969.(2)It extends to the whole of the State of Orissa.(3)It shall come into force on such date as the State Government may, by [Notification] [Came into force w.e.f. 15th October, 1969-vide Education Department Notification No. VEMG-205/68-24757, dated the 15th October, 1969, published in the Orissa Gazette, dated the 31st October, 1969, Pt. III, p. 981. (57-73(a) Law).], appoint in that behalf.
