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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(3) in Rules for the Government Tibbi College, Patna

(3)A candidate who claims to be domiciled in Bihar under clause (ii) of sub-rule (2) of this Rule shall produce a domicile certificate granted in accordance with the rules of Government in force for the grant of such certificate.