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[Cites 0, Cited by 0] [Section 18C(2)] [Section 18C] [Entire Act]

State of Maharashtra - Subsection

Section 18C(2)(g) in The Maharashtra Co-Operative Societies Act, 1960

(g)the transfer, in whole or in part, of the assets, rights and liabilities of any, existing society, including the rights and liabilities under any contract made by it to one or more societies and the terms and conditions of such transfer;