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State of Andhra Pradesh - Section

Section 31 in Andhra Pradesh Oil Palm (Regulation of Production and Processing) Rules, 2008

31.

The payment of the price of Oil Palm Fresh Fruit Bunches shall be made at the collection center on the basis of the recorded weight of Oil Palm fresh fruit bunches. The price shall be calculated to the nearest rupee. The price approved by the Government shall be displayed in Telugu, Urdu and English languages in all the collection centers prominently.