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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(4)(c) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(c)if the person is a tenant, the documentary proof in form of (i) copy of the current rent receipt, (ii) rent agreement and (iii) current consent letter issued by the owner of the premises; or