Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Sikkim - Section Section 4 in Sikkim (Collection of Taxes and Prevention of Evasion of Payment of Taxes) Act, 1987 4. The Government shall appoint one or more Inspectors for the purposes of this Act for such areas as may be specified in the notification.
