Madhya Pradesh High Court
Naresh Sharma vs The State Of Madhya Pradesh on 28 February, 2024
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 26408 of 2019 (NARESH SHARMA Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 28-02-2024 Parties through their counsel.
Pleadings are complete. List this matter in the list of hearing party cases in the next week.
(SANJAY DWIVEDI) JUDGE PKP Signature Not Verified Signed by: PRACHI PANDEY Signing time: 2/29/2024 11:23:18 AM