Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(5) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(5)Map/Sketch and list prepared under sub rule (4) shall be published by Project Authority by affixing them on the notice board of the office of the Project Authority and notice board of the concerned panchayat, Water Users' Association, Distributary Committee for information of water users who are [land owners and their spouses] [Substituted 'land owners' by Notification No. G.S.R. 74, dated 2.8.2018 (w.e.f. 22.10.2002).].