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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(1)(vii) in Punjab Detenus (Conditions of Detention) Order, 1974

(vii)shall not have in his possession any coin, currency notes or negotiable instruments and any weapons, stick, razors other than safety razors, pieces of iron or any other article which may be used as a weapon;