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State of Haryana - Section

Section 38 in Haryana Municipal Corporation Election Rules, 1994

38. Material to be supplied at polling station.

- The Deputy Commissioner shall provide at each polling station sufficient number of ballot boxes, copies of the relevant part of the electoral roll, ballot papers, instruments for stamping the distinguishing mark on ballot papers, articles necessary for electors to mark the ballot papers and any other article necessary during the process of poll.